Sensitisation Module for the Judiciary on LGBTIQA+ Community
Click here to read the Sensitisation Module for the Judiciary on LGBTIQA+ Community.
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Report Of The Sub-Committee On Recommended Action For Marginalized Sections Of The Society
Click here to read the Report Of The Sub-Committee On Recommended Action For Marginalised Sections Of The Society.
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Vision document for Phase III of eCourts Project
Publish Date: April 20, 2023 The e-Committee of the Supreme Court has been overseeing the…
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Model Rules for Live-streaming and Recording of Court Proceedings
Publish Date: June 9, 2021 e-Committee releases Model Rules for Live-Streaming and Recording of Court…
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The Courts and COVID-19: Adopting Solutions for Judicial Efficiency
Publish Date: July 4, 2020 Hon’ble Dr Justice DY Chandra chud-a chuan World Bank ah…
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Launch of NJDG for High Courts
Publish Date: July 4, 2020 National Judicial Data Grid (NJDG) hi High Court tan Shri….
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India Code added to e-Courts services mobile app and JustIS App
Publish Date: July 4, 2020 Feature thar pakhat “IndiaCode“ tih chu e-Courts Mobile application leh…
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